Prasanna Kumar Nahata vs Abhishek Dhanania
2023 Latest Caselaw 2742 Cal/2

OD-7
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE



                                 EC/509/2016
                     IA NO: GA/1/2018(Old No:GA/1843/2018)


                            PRASANNA KUMAR NAHATA
                                      VS
                              ABHISHEK DHANANIA


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 29th September, 2023.

Appearance:

Mr. R. Banerjee, Adv.

...for judgment debtor.

The Court : The judgment debtor is represented.

Without prejudice to the rights and contentions of either of the parties, the

judgment debtor is directed to pay a sum of Rs.3,50,000/- by 5 October, 2023.

Let this matter appear on 5 October, 2023 as 'To Be Mentioned'.

(RAVI KRISHAN KAPUR, J.) SK.