Kotak Mahindra Bank Ltd vs Ramthakur Traders Private ...
2023 Latest Caselaw 2689 Cal/2

Citation : 2023 Latest Caselaw 2689 Cal/2
Judgement Date : 25 September, 2023

Calcutta High Court

Kotak Mahindra Bank Ltd vs Ramthakur Traders Private ... on 25 September, 2023

OD-6

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                             EC/469/2015
                       KOTAK MAHINDRA BANK LTD.
                                  VS
               RAMTHAKUR TRADERS PRIVATE LIMITED AND ANR.


    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 25th September, 2023.

Appearance:

Ms. S. Das, Adv.

...for the decree-holder.

The Court: Let this matter appear in the Monthly List of November, 2023.

In the meantime, the decree-holder is directed to take necessary steps for

effecting service on the judgment-debtors.

(RAVI KRISHAN KAPUR, J.)

s.pal

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