I G E (India) Pvt Ltd vs Larica Infrastructure Ltd
2023 Latest Caselaw 2640 Cal/2

OD-60

                                 ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                   EC/370/2023

                              I G E (INDIA) PVT LTD
                                        VS
                          LARICA INFRASTRUCTURE LTD

   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 19th September, 2023.

Appearance:

Mr. Debdatta Sen, Adv.

Mr. K.R. Thaker, Adv.

Ms. Ledia Dasgupta, Adv.

...for the decree-holder

The Court:- Learned counsel appearing for the decree-holder seeks

execution of a decree dated 17th February, 2023. Since less than two years

have elapsed for the decree, let a copy of the application be served on the

judgment-debtor. There shall in the meantime be an order in terms of prayer

(b) of the Tabular Statement which is a direction on the Directors and/or

persons in control of the judgment-debtor to file their respective affidavits of

assets within ten weeks from date.

List this matter after twelve weeks.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)