Axis Bank Ltd vs Md.Rizwan Khan & Anr
2023 Latest Caselaw 2573 Cal/2

OD - 23,24,48
                               ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Jurisdiction
                              ORIGINAL SIDE

                                EC/608/2018

                               AXIS BANK LTD
                                     VS
                           MD.RIZWAN KHAN & ANR

                                EC/610/2018

                             AXIS BANK LIMITED
                                    VS
                           MD RIZWAN KHAN & ANR

                                EC/607/2018

                             AXIS BANK LIMITED
                                     VS
                             RIZWAN KHAN & ANR

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th September, 2023.

Appearance:

Mr. Prabhat Kr. Srivastawa, Adv.

Ms. Ankit Singh, Adv.

... for the award holder.

Mr. Biswaroop Mukherjee, Adv.

... special officer.

The Court : None appears on behalf of the judgment debtors. The

award holder is directed to effect service on the judgment debtor who is

directed to be present on the returnable date. In default of appearance on

the returnable date, appropriate orders of warrant of arrest would be passed

against the judgment debtors.

The judgment debtor is also peremptorily directed to file their

Affidavit-of-Assets by the returnable date.

Let this matter appear on 27 September 2023.

(RAVI KRISHAN KAPUR, J.)

mg