Narayan Prasad Saraff And Ors vs Ashok Kumar Saraff & Anr
2023 Latest Caselaw 2564 Cal/2

OD - 21
                               ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Jurisdiction
                              ORIGINAL SIDE

                                EC/328/2018

                     NARAYAN PRASAD SARAFF AND ORS
                                  VS
                       ASHOK KUMAR SARAFF & ANR


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th September, 2023.

Appearance:

Mr. Shayak Mitra, Adv.

Mr. Ankit Choudhury, Adv.

Mr. R. N. Chowdhury, Adv.

... for the award holder.

The Court : Let this matter appear under the heading 'For

Examination of Judgment Debtor' on 26 September, 2023.

The judgment debtor no.2 is directed to be personally present on the

returnable date. It is submitted on behalf of the award holder that the

judgment debtor no.2 without satisfaction of the decretal dues has been

travelling abroad regularly. The judgment debtor no.2 is directed to produce

the details of foreign travel including her passport on the returnable date.

The award holder is directed to take necessary steps in respect of the

shares which have been lying in the custody of the Receiver pursuant to the

earlier orders of Court.

(RAVI KRISHAN KAPUR, J.)

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