Prasanna Kumar Nahata vs Abhishek Dhanania
2023 Latest Caselaw 2530 Cal/2

OD-4

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                              EC/509/2016
                  IA NO: GA/1/2018(Old No:GA/1843/2018)

                         PRASANNA KUMAR NAHATA
                                   VS
                           ABHISHEK DHANANIA


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 5th September, 2023.

Appearance:

Mr. Rohit Banerjee, Adv. Mr. Subhankar Chakraborty, Adv. Mr. Saptarshi Bhattacharjee, Adv.

Ms. Ruchira Manna, Adv.

...for the judgment-debtor

The Court: Heard the parties.

The judgment-debtor is directed to be present on the returnable date.

List this matter for hearing on 6th September, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag