Kotak Mahindra Bank Ltd vs Manju Devi & Ors
2023 Latest Caselaw 2504 Cal/2

O-9

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                              EC/167/2014
                 IA NO: GA/2/2017(Old No:GA/2199/2017),
                     GA/4/2020(Old No:GA/700/2020)

                        KOTAK MAHINDRA BANK LTD.
                                   VS
                           MANJU DEVI & ORS.



  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR
  Date : 4th September, 2023.



                                                                      Appearance:
                                                                Mr. A. Maiti, Adv.
                                                             ...for the respondents

The Court: The judgment-debtors are represented and submit that

there are talks of settlement by and between the parties.

The award-holder is also represented.

In such circumstances, let this matter appear on 27th September,

2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag