Ifgl Refractories Ltd And Anr vs Union Of India And 3 Others
2023 Latest Caselaw 2487 Cal/2

OD -1

                                ORDER SHEET

                               WPO/544/2019
                      IN THE HIGH COURT AT CALCUTTA
                     CONSTITUTIONAL WRIT JURISDICTION
                               ORIGINAL SIDE

                     IFGL REFRACTORIES LTD AND ANR
                                    VS
                       UNION OF INDIA AND 3 OTHERS

  BEFORE:
  The Hon'ble JUSTICE MD. NIZAMUDDIN
  Date: 4th September, 2023.
                                                                       Appearance:
                                                          Mr. J.P. Khaitan, Sr. Adv.
                                                         Mr. Saurabh Bagaria, Adv.
                                                         Mr. Indranil Banerjee, Adv.
                                                               Mr. Ayush Jain, Adv.
                                                                ...For the Petitioner
                                                           Mr. Vipul Kundalia, Adv.
                                                    Mr. Soumen Bhattacharjee, Adv.
                                                               Mr. Anurag Roy, Adv.
                                                             ...For the Respondents

The Court: Short written notes of argument by both the parties along

with compilation of documents be kept with the records.

Hearing concluded. Judgment reserved.

(MD. NIZAMUDDIN, J.)

TR/