Citation : 2023 Latest Caselaw 2481 Cal/2
Judgement Date : 1 September, 2023
OD-51
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
EC/338/2019
IA NO: GA/2/2023
CJ DARCL LOGISTICS LTD
VS
SATYENDRA SINGH AND ORS
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 1st September, 2023.
Appearance:
Mr. B. Bhattacharyya, Adv. Mr. Suman Ganguly, Adv.
Mr. S. Chakraborti, Adv.
Mr. S. Das, Adv.
Mr. Swatarup Banerjee, Adv.
Mr. Ayan Dutta, Adv.
Mr. Rajib Mullick, Adv.
Ms. S. Mukherjee, Adv.
The Court : It is submitted on behalf of the judgment debtor that there is an
appeal which has been preferred against the order dated 21 August, 2023 and the
same is due to appear in the near future.
Accordingly, let this matter appear on 25 September, 2023.
(RAVI KRISHAN KAPUR, J.)
SK.
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