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Hdb Financial Services Limited vs Surjeet Singh & Anr
2023 Latest Caselaw 2477 Cal/2

Citation : 2023 Latest Caselaw 2477 Cal/2
Judgement Date : 1 September, 2023

Calcutta High Court
Hdb Financial Services Limited vs Surjeet Singh & Anr on 1 September, 2023
OD-7

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                 EC/224/2018

                     HDB FINANCIAL SERVICES LIMITED
                                   VS
                          SURJEET SINGH & ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st September, 2023.

Appearance:

Mr. Sayak Ranjan ganguly, Adv.

Ms. Srijani Ghosh, Adv.

The Court: The Department is directed to file a Report in terms of the

order dated 17th September, 2021.

Let this matter appear in the Monthly List of October, 2023.

As a matter of caution, the award-holder is also directed to serve the

judgment-debtors and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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