The Commandant vs The Kolkata Municipal ...
2023 Latest Caselaw 7341 Cal

19.10.2023
Item no.2
Court No.6.
   AB
                              M.A.T. 1344 of 2022

                 The Commandant, Ordnance Depot, Alipore.
                                    Vs
                  The Kolkata Municipal Corporation & Ors.


                    Mr. Vipul Kundalia,
                    Mr. Nandlal Singhania, Sr. Adv.,
                    Mr. Debu Chowdhury ....for the Appellant.

                    Mr. Arindam Banerjee,
                    Mr. Biswajit Kumar....for the Respondent No.5.

Mr. Sourav Bhagat, Ms. Shruti Swaika, ...for the Respondent No.6.

Mr. Kumar Jyoti Tewari, Mr. A. Majumdar ....for the UOI.

Mr. Rajib Mukherjee, Ms. Shreyasi Bhaduri ...for the BSNL.

Mr. Achinta Banerjee, Mr. Ranajit Chatterjee Mr. A. Mitra ...for the K.M.C.

Written Notes of Argument filed on behalf of the

appellant, the respondent nos.5 and 6 and KMC, be

kept with the records.

Hearing is concluded. Judgment is reserved.

(Arijit Banerjee, J.)

(Apurba Sinha Ray, J.)