Srimanta Malik & Ors vs The State Of West Bengal & Ors
2023 Latest Caselaw 7302 Cal

In the High Court At Calcutta Constitutional Writ Jurisdiction Appellate Side

18.10.2023 Ct-24 WPA 23176 of 2023 Srimanta Malik & Ors.

v.

The State of West Bengal & Ors.

Mr. Lalit Mohan Mahata Mr. Ziaul Haque ... for the State.

The matter has appeared in the list for correction of a typographical error which cropped up in the judgment dated October 10, 2023.

The date of the judgment has been incorrectly recorded as September 10, 2023 in place and instead of October 10, 2023.

The department is directed to make necessary correction at once.

Rest of the judgment remains unaltered.

Urgent certified photocopy of this order, if applied for, be supplied to the parties expeditiously on compliance of usual legal formalities.

              Sh                                      (Amrita Sinha, J.)