Citation : 2023 Latest Caselaw 7169 Cal
Judgement Date : 16 October, 2023
16.10.2023 ap
WPA 6597 of 2017
Jayanta Das Vs.
The State of West Bengal & Ors.
Mr. Sagnik Royn Chowdhury Mr. Sourojit Mukherjee ... For the petitioner.
Let the date of the interim order as mentioned in
the last but one paragraph of the judgment and order
dated September 05, 2023 be read as "March 08, 2017"
instead and in place of "August 03, 2017".
Let this order be treated as part of the order dated
September 05, 2023.
(Kausik Chanda, J.)
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