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Ronit Nirman Pvt. Ltd vs Unknown
2023 Latest Caselaw 7165 Cal

Citation : 2023 Latest Caselaw 7165 Cal
Judgement Date : 16 October, 2023

Calcutta High Court (Appellete Side)

Ronit Nirman Pvt. Ltd vs Unknown on 16 October, 2023

   47
16-10-2023

Ct. No.33 b.das IN THE HIGH COURT AT CALCUTTA CRIMINAL REVISIONAL JURISDICTION

CRR No. 2649 of 2011

In the matter of : Ronit Nirman Pvt. Ltd.

.......petitioner.

Md. Sabir Ahmed Mr. T. Ahamed Mr. S. Chakraborty Mr. D. Banerjee ...for the petitioner.

Mr. Sandip Chakraborty ...for the State.

Mr. Debasish Saha ...for OP No.2 & 3.

Notes of argument filed by learned advocate for the Opposite

Party Nos. 2 and 3 be kept with record.

Hearing is concluded.

Reserved for judgment.

( Ananya Bandyopadhyay, J. )

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