(Ad) Babul Atarthi vs Smt. Anita Bhattacharya
2023 Latest Caselaw 7128 Cal

DL-1

13.10.2023
Court                               SA 459 of 2008
No.655
(AD)                                Babul Atarthi
                                         Vs.
                               Smt. Anita Bhattacharya

                           Mr. Dilip Kumar Maity
                                            ... for the respondent.

Error apparent on the face of the record of the

judgment and order dated September 22, 2023 be corrected

as follows.

In the second line of paragraph 53 at page 28 of the

judgment and order dated September 22, 2023, the noting

"(SA 1820 of 2007)" be replaced with "(SAT 1820 of 2007)".

Department is directed to incorporate the necessary

correction in the judgment and order dated September 22,

2023.

Other portions of the judgment and order shall

remain the same.

(Md. Shabbar Rashidi, J.)