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Pepsico India Holdings Pvt. Ltd vs The State Of West Bengal
2023 Latest Caselaw 7118 Cal

Citation : 2023 Latest Caselaw 7118 Cal
Judgement Date : 13 October, 2023

Calcutta High Court (Appellete Side)

Pepsico India Holdings Pvt. Ltd vs The State Of West Bengal on 13 October, 2023

13-10-2023 ct no. 33 Sl.43 sp

C.R.R. 3772 of 2014

Pepsico India Holdings Pvt. Ltd.

-Versus-

The State of West Bengal

Mr. Rajesh Batra, Mr. Sakabda Roy, Mr. Anindya Halder ....for the petitioner

Mr. Nabankur Paul, Mr. Deborshi Dhar ... for the opposite party no. 2

Hearing is concluded and judgment is reserved.

(Ananya Bandyopadhyay, J.)

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