Citation : 2023 Latest Caselaw 7080 Cal
Judgement Date : 12 October, 2023
jks 12.10.2023 CRA 235 of 2009
Md. Ashauddin & Anr.
Vs.
The State of West Bengal
Mr. Imtiaz Ahmed Ms. Ghazala Firdaus Mr. S. K. Saidullah Mr. Md. Arsalan Mr. Mitun Mondal Mr. Shibasish Banerjee ... ... for the appellants Ms. Faria Hossain Mr. Anand Keshari ... ... for the State
Hearing concluded.
Reserve for judgment.
(Ananya Bandyopadhyay, J.)
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