Atmaram Kajaria & Ors vs The State Of West Bengal & Ors
2023 Latest Caselaw 7033 Cal

11.10.2023 Sl. No.09 & 10.

Mithun Ct.No.42.

WPA 23644 of 2012 With IA No: CAN/2/2017 (Old No: CAN/4261/2017)

Atmaram Kajaria & Ors.

Vs.

The State of West Bengal & Ors.

With WPA/3443/1996 Sri Chandra Bhan Kajaria & Ors.

Vs.

The State of West Bengal & Ors.

Mr. Saptangsu Basu, Sr. Adv. Mrs. Usha Maiti, Mr. Sakya Maiti, Mr. Abhijit Sarkar, Mr. Gaurav Kumar ...for the petitioners. Mr. Ansar Mandal, A.G.P. Mr. Arindam Mandal, Mr. Arindam Ghosh ...for the State.

Argument is heard.

Judgment is reserved.

(Bibek Chaudhuri, J.)