Pritam Kanjilal vs Ar State Of West Bengal & Ors
2023 Latest Caselaw 7027 Cal

08      11.10.2023                       MAT 1286 of 2023
Ct-08                                             with
                                          I.A No. CAN 1 of 2023

                                           Pritam Kanjilal
                                                 Vs.
ar                                  State of West Bengal & Ors.

                        Mr. Debjani Sengupta
                        Ms. Shahina Haque
                        Ms. Koel Bag
                        Ms. Jonaki Khan
                        Mr. Abhijit Chatterjee
                                          ... For the Appellant

                        Mr. Supriya Chattopadhyay, Ld. AGP
                        Ms. Tapati Samanta
                                         ... For the State

                        Mr. Suman Basu
                                                ... For the Respondent no. 4

1. In view of the fact that the State respondents

have also preferred an appeal against the judgment

passed by the learned Single Judge, we feel that

this matter shall be tagged along with the appeal

being FMA 455 of 2023 (State of West Bengal Vs.

Pritam Kanjilal) and shall appear in the combined

monthly list of December, 2023.

2. Law notes shall be filed in the mean time.

                      (Uday Kumar, J.)                            (Soumen Sen, J.)