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Nawal Sultania & Ors vs Hemant Kumar Chabria & Anr
2023 Latest Caselaw 6905 Cal

Citation : 2023 Latest Caselaw 6905 Cal
Judgement Date : 9 October, 2023

Calcutta High Court (Appellete Side)
Nawal Sultania & Ors vs Hemant Kumar Chabria & Anr on 9 October, 2023
    76.
09-10-2023
(Ct. no.06)
 debajyoti
                                   FA 63 of 2022
                                          +
                                IA NO:CAN/3/2023
                                          +
                                    CAN/4/2023

                               Nawal Sultania & Ors.
                                       Vs.
                            Hemant Kumar Chabria & Anr.

                 Mr. Pradeep Kumar Jewrajka,
                 Ms. Arpita Saha
                                         ... For the Appellants.

                 Mr. Ashok Kumar Banerjee, Sr. Adv.,
                 Mr. Asif Hussain,
                 Ms. Labani Pan
                                        ... For the Respondents.

Read order dated September 15, 2023.

Learned advocate for the appellants says that the defects in the Special Leave Petition filed against the judgment and order dated July 05, 2023, passed by a coordinate Bench in WPLRT 76 of 2022, have been removed. The SLP has been registered as SLP(C) No.021773 of 2023. The SLP is likely to be heard very soon.

List the matter once again on November 23, 2023.

(Arijit Banerjee, J.)

(Apurba Sinha Ray, J.)

 
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