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Bcpl Railway Infrastructure Ltd. ... vs Union Of India & Ors
2023 Latest Caselaw 6886 Cal

Citation : 2023 Latest Caselaw 6886 Cal
Judgement Date : 9 October, 2023

Calcutta High Court (Appellete Side)
Bcpl Railway Infrastructure Ltd. ... vs Union Of India & Ors on 9 October, 2023
S/L 1
09.10.2023
Court. No. 29
Suvayan
                               WPA 75 of 2011
                 BCPL Railway Infrastructure Ltd. & Anr.
                                  Vs.
                         Union of India & Ors.

                Mr. Sabyasachi Choudhury
                Mr. Nirmalya Dasgupta
                Mr. R. L. Mitra
                Ms. Priyanka Dhar
                                                            ...for the petitioners.
                Mr. Siddhartha Lahiri
                Mr. Debraj Dutta
                                                           ...for the respondents.

1. Both the writ petitioners and the

respondents/Union of India and its officials are

represented by their respective learned Advocates.

2. Heard Mr. Sabyasachi Choudhury, learned

Advocate for the writ petitioners and Mr. Siddhartha

Lahiri, learned Advocate for the respondents/Union of

India at length and in full.

3. Judgment is reserved.

(Partha Sarathi Sen, J.)

 
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