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Swapan Kumar Roy vs Union Of India & Ors
2023 Latest Caselaw 6801 Cal

Citation : 2023 Latest Caselaw 6801 Cal
Judgement Date : 5 October, 2023

Calcutta High Court (Appellete Side)
Swapan Kumar Roy vs Union Of India & Ors on 5 October, 2023
   2               IN THE HIGH COURT AT CALCUTTA
05.10.2023

CONSTITUTIONAL WRIT JURISDICTION sb Ct 550 APPELLATE SIDE WPA 6288 of 2012 Swapan Kumar Roy Vs.

Union of India & Ors.

Mr. K. B. S. Mahaparta ... For the petitioner.

Mr. Hemonta C. Mitter ... For the Union of India.

Hearing concluded. Judgment reserved.

(Raja Basu Chowdhury, J.)

 
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