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M/S. South City Projects ... vs Ideal Real Estates Pvt. Ltd
2023 Latest Caselaw 3031 Cal/2

Citation : 2023 Latest Caselaw 3031 Cal/2
Judgement Date : 17 October, 2023

Calcutta High Court
M/S. South City Projects ... vs Ideal Real Estates Pvt. Ltd on 17 October, 2023
OCD-28
                                 ORDER SHEET

                                 EC/341/2023

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)


              M/S. SOUTH CITY PROJECTS (KOLKATA) LIMITED
                                  VS
                     IDEAL REAL ESTATES PVT. LTD.

     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 17th October, 2023.

Appearance:

Mr. Abhrajit Mitra, Sr. Adv.

Mr. Satadeep Bhattacharya, Adv.

Mr. Uttiyo Mallick, Adv.

Ms. Trini Joarder, Adv.

....for the decree-holder

Mr. Suman Dutt, Adv.

Mr. Paritosh Sinha, Adv.

Mr. Saubhik Chowdhury, Adv.

Mr. Tirthankar Das, Adv.

...for the judgment-debtor

The Court: Learned counsel appearing for the judgment-debtor hands up

the particulars of the flat which the judgment-debtor is offering by way of a

security in satisfaction of the outstanding amount of Rs.1.76 crores in terms of

a decree passed by a co-ordinate Bench.

The security offered by the judgment-debtor is without prejudice to its

argument on the sustainability of the decree.

List this matter on 19th October, 2023.

(MOUSHUMI BHATTACHARYA, J.)

kc

 
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