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Satbir Singh vs Simplex Infrastructure Limited
2023 Latest Caselaw 3026 Cal/2

Citation : 2023 Latest Caselaw 3026 Cal/2
Judgement Date : 17 October, 2023

Calcutta High Court
Satbir Singh vs Simplex Infrastructure Limited on 17 October, 2023
OCD-13

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE
                            (COMMERCIAL DIVISION)


                             IA NO. GA 2 OF 2023
                                      IN
                                CS 68 OF 2023
                             IN THE MATTER OF:
                                SATBIR SINGH
                                     AND
                      SIMPLEX INFRASTRUCTURE LIMITED



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date : 17th October, 2023.

Appearance:

Mr. Jayanta Sengupta, Adv.

Mr. Ayan Dutta, Adv.

Mr. Arnab Dutt,Adv.

Ms. Labani Dey, Adv.

For plaintiff

The Court : Affidavit of service filed in Court today is taken on record.

This is an application by the plaintiff for judgment on admission. The

matter requires to be heard on affidavits.

Affidavit-in-opposition be filed by 17th November, 2023; reply, if any, be

filed by 30th November, 2023.

Let this matter appear in the monthly list of December 2023.

(ARINDAM MUKHERJEE, J.)

sb.

 
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