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R.P. Infosystems Pvt. Ltd vs Redington (India) Limited
2023 Latest Caselaw 3019 Cal/2

Citation : 2023 Latest Caselaw 3019 Cal/2
Judgement Date : 17 October, 2023

Calcutta High Court
R.P. Infosystems Pvt. Ltd vs Redington (India) Limited on 17 October, 2023
OD - 3
                            AP/626/2018
               IA No.GA/1/2018 (Old No.GA/3102/2018)

                   IN THE HIGH COURT AT CALCUTTA
               Ordinary Original Civil Jurisdiction
                           ORIGINAL SIDE


                                 R.P. INFOSYSTEMS PVT. LTD.

                                        -VERSUS-

                                 REDINGTON (INDIA) LIMITED

       BEFORE:
       The Hon'ble JUSTICE SHEKHAR B. SARAF
       Date : 17th October, 2023.

                                                          Appearance:
                                              Mr. Subhankar Nag, Adv.
                                     Mr. Dwaipayan Basu Mullick, Adv.
                                        Mr. Sk. Md. Wasim Akram, Adv.
                                              .... for writ petitioner.

                                            Mr. Sandip Kumar De, Adv.
                                             Mr. Abhijit Sarkar, Adv.
                                         Mr. Abhik Chitta Kundu, Adv.
                                               ...for the respondent.

The Court : Heard learned counsel appearing for the

parties.

Judgment reserved.

(SHEKHAR B. SARAF, J.)

A/s.

 
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