Shilpi Engineering Pvt Ltd vs Balmer Lawrie And Co Ltd
2023 Latest Caselaw 3006 Cal/2

Citation : 2023 Latest Caselaw 3006 Cal/2
Judgement Date : 16 October, 2023

Calcutta High Court

Shilpi Engineering Pvt Ltd vs Balmer Lawrie And Co Ltd on 16 October, 2023

O-153

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/45/2019

                       SHILPI ENGINEERING PVT LTD
                                   VS
                       BALMER LAWRIE AND CO LTD

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th October, 2023.

Appearance:

Ms. Tannya Baranwal, Adv. . Mr. D. Singh Chauhan, Adv.

The Court: An adjournment is prayed for on behalf of the decree-

holder.

The judgment-debtor remains unrepresented.

In view of the submissions made on behalf of the decree-holder, let

this matter appear on 30th November, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag

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