Poonawalla Fincorp Limited vs Satendra Kumar And Ors
2023 Latest Caselaw 3000 Cal/2

OD-24

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                 EC/198/2019
                     IA NO: GA/1/2020(Old No:GA/215/2020)
                         POONAWALLA FINCORP LIMITED
                                      VS
                          SATENDRA KUMAR AND ORS.

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th October, 2023.

Appearance:

Ms. Enakshi Saha, Adv.

...for the decree-holder.

The Court: The time to execute the warrant of arrest stands extended till

31st December, 2023.

In the meantime, the Police authorities are directed to take necessary

steps in accordance with law.

Let the matter appear on 5 December, 2023.

The Deputy Sheriff is also directed to ensure production of the judgment-

debtor no.1 on or before the returnable date.

(RAVI KRISHAN KAPUR, J.)

s.pal