Narayan Prasad Saraff And Ors vs Ashok Kumar Saraff & Anr
2023 Latest Caselaw 2925 Cal/2

OD-32

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                 EC/328/2018

                     NARAYAN PRASAD SARAFF AND ORS
                                  VS
                       ASHOK KUMAR SARAFF & ANR
  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th October, 2023.

Appearance:

Mr. Sayak Mitra, Adv.

Ms. A. Chowdhury, Adv.

The Court: None appears on behalf of the judgment-debtors nor is any

accommodation prayed for on their behalf.

Affidavit of Service filed by the award-holder be kept with the records.

As a last chance, let this matter appear on 18th October, 2023.

The award-holder is directed to effect fresh service both on the

judgment-debtors and the Advocate appearing on their behalf who are

directed to be represented on the returnable date.

The matter had been adjourned on repeated occasions.

It is made clear that in default of appearance, appropriate orders for

warrants of arrest would be passed against the judgment-debtors.

The award-holder is directed to effect service forthwith.

(RAVI KRISHAN KAPUR, J.)

S.Bag