Voltas Limited vs Laxmi Pat Surana
2023 Latest Caselaw 2924 Cal/2

OD-16
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                  EC/356/2019
                                IA NO: GA/2/2022

                                VOLTAS LIMITED
                                      VS
                               LAXMI PAT SURANA


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th October, 2023.

Appearance:

Mr. Chayan Gupta, Adv.

Mr. Sourajit Dasgupta, Adv.

Mr. Souvik Mazumdar, Adv.

The Court : An adjournment is prayed for on behalf of the award holder.

The judgment debtor is represented. The award holder seeks an adjournment

to take instructions in terms of the order dated 27 September, 2023.

By consent of the parties, the matter is treated as Heard-in-part.

Let this matter appear on 23 November, 2023.

(RAVI KRISHAN KAPUR, J.) SK.