Kotak Mahindra Bank Ltd vs Kalpataru Impex & Ors
2023 Latest Caselaw 2920 Cal/2

O - 87

                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                  EC/15/2017

                         KOTAK MAHINDRA BANK LTD.
                                   VS
                          KALPATARU IMPEX & ORS.



BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th October, 2023.

Appearance:

Ms. Shrayashee Das, Adv.

Mr. H. Bhowsinghra, Adv.

Mr. R. K. Thakur, Adv.

The Court : None appears on behalf of the judgment-debtors nor is

any accommodation prayed for on their behalf.

The award-holder is represented and submits that the judgment-

debtors have filed their Affidavit of Assets.

Let this matter appear in the Monthly List of December, 2023 under

the heading "For Examination of the Judgment-Debtors".

In the meantime, the award-holder is directed to serve a notice on the

judgment-debtors and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S. Bag