M/S Punam Projects Pvt Ltd vs Sri Dinesh Singh & Ors
2023 Latest Caselaw 2918 Cal/2

O - 92

                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Jurisdiction
                                ORIGINAL SIDE

                                   EC/80/2017

                        M/S PUNAM PROJECTS PVT LTD
                                    VS
                          SRI DINESH SINGH & ORS.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th October, 2023.

Appearance:

Ms. Pooja Sett, Adv.

The Court : Affidavit of Service filed on behalf of the judgment-debtors

be kept with the records.

The judgment-debtor no. 2 is directed to present for examination on

the returnable date.

Let this matter appear in the Monthly List of December, 2023 under

the heading "For Examination of Judgment-Debtor."

The warrant of arrest insofar as the judgment-debtor no. 1 is

concerned stands extended till 15th December, 2023.

The Superintendent of Police and the Officer-in-Charge of the

concerned Police Station having jurisdiction where the judgment-debtor

nos.1 and 2 reside are directed to ensure production of the judgment-debtor

on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S. Bag