Indusind Bank Limited vs M/S Rlbi Infra Projects Private ...
2023 Latest Caselaw 2914 Cal/2

O - 94

                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Jurisdiction
                                ORIGINAL SIDE

                                  EC/107/2017

                          INDUSIND BANK LIMITED
                                   VS
              M/S RLBI INFRA PROJECTS PRIVATE LIITED & ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th October, 2023.

Appearance:

Mr. Pratip Mukherjee, Adv.

Mr. S. R. Ganguly, Adv.

Ms. S. Ghosh, Adv.

The Court : At the instance of the award-holder, let this matter appear

in the Monthly List of December, 2023.

In the meantime, the award-holder is directed to effect fresh service on

the judgment-debtors and the Advocates who are appearing on their behalf

and file an Affidavit of Service on the returnable date. If necessary, the

judgment-debtors are directed to take necessary steps for effecting

substituted service in accordance with law.

(RAVI KRISHAN KAPUR, J.)

S. Bag