Indusind Bank Limited vs Jai Prakash Singh & Anr
2023 Latest Caselaw 2913 Cal/2

O - 96

                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Jurisdiction
                                ORIGINAL SIDE

                                  EC/124/2017

                           INDUSIND BANK LIMITED
                                     VS
                          JAI PRAKASH SINGH & ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th October, 2023.

Appearance:

Mr. Subhankar Chakraborty, Adv.

The Court : At the instance of the award-holder, let this matter appear

in the Monthly List of December, 2023.

In the meantime, the award-holder is directed to take necessary steps

to effect service or substituted service on the judgment-debtors and file an

Affidavit of Service on the returnable date.

It is made clear that in default of appearance, appropriate orders

would be passed against the judgment-debtors.

(RAVI KRISHAN KAPUR, J.)

S. Bag