Kotak Mahindra Bank Ltd vs Ashis Kumar Pandey & Anr
2023 Latest Caselaw 2850 Cal/2

O-44

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                 EC/431/2018

                        KOTAK MAHINDRA BANK LTD.
                                   VS
                        ASHIS KUMAR PANDEY & ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th October, 2023.

Appearance:

Ms. Shreyashee Das, Adv.

Mr. H. Bhowsinghka, Adv.

Mr. Rohan Kumar Thaker, Adv.

The Court: At the instance of the award-holder, let this matter appear

in the Monthly List of December, 2023.

The warrants of arrest stand extended till 31st December, 2023.

The Deputy Sheriff is directed to take steps.

It appears from the Report dated 1st August, 2023, that despite

communication, no police report has been received till date.

The Jurisdictional Superintendent of Police and the Officer-in-Charge

of the concerned police station having jurisdiction where the judgment-

debtors reside are directed to take necessary steps in this matter and file a

Report as to why there has been no compliance with the orders of Court.

(RAVI KRISHAN KAPUR, J.)

S.Bag