Veikle Grain Ltd vs Vijaywargi Pulses And Grains ...
2023 Latest Caselaw 2776 Cal/2

OD-65
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE



                                   EC/113/2019


                             VEIKLE GRAIN LTD.
                                    VS
               VIJAYWARGI PULSES AND GRAINS AGENCY PVT. LTD.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd October, 2023.

Appearance:

Ms. Noelle Banerjee, Adv.

Mr. Debdatta Ray, Adv.

Mr. Aritra Basu, Adv.

Mr. Pintu Ghosh, Adv.

Mr. U. Garodia, Adv.

The Court : An adjournment is sought for on behalf of the judgment debtor.

It is submitted on behalf of the award holder that in view of the fresh Affidavit of

Assets which has been recently filed in Court, there should be Receiver in respect

of all the assets and properties of the judgment debtor.

Let this matter appear on 10 October, 2023.

(RAVI KRISHAN KAPUR, J.) SK.