Citation : 2023 Latest Caselaw 7408 Cal
Judgement Date : 17 November, 2023
17.11.2023
WPA 23644 of 2012 With IA No: CAN/2/2017 (Old No: CAN/4261/2017)
Atmaram Kajaria & Ors.
Vs.
The State of West Bengal & Ors.
With WPA/3443/1996 Sri Chandra Bhan Kajaria & Ors.
Vs.
The State of West Bengal & Ors.
Mr. Saptangsu Basu, Sr. Adv. Mrs. Usha Maiti, Mr. Sakya Maiti, Mr. Abhijit Sarkar, Mr. Gaurav Kumar ...for the petitioners. Mr. Ansar Mandal, A.G.P. Mr. Arindam Mandal, Mr. Arindam Ghosh ...for the State.
The record is placed before me for writing judgment. However, during the long vacation on 14th November, 2023 I received a notification dated 14th November, 2023 issued by the Ministry of Law and Justice, Government of India for transfer as Judge of Patna High Court.
In view of the Presidential Notification, stated above and Article 217(1)(c) I seized to be a judge of this court from the date of publication of notification.
In view of such circumstances, I am not a position to deliver judgment in the instant matter.
Matter be placed before the appropriate Bench for hearing.
(Bibek Chaudhuri, J.)
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