The State Of West Bengal & Anr vs Premendu Sekhar Hazra & Ors
2023 Latest Caselaw 3508 Cal

01. 17.05.2023 Court No.6 Tanmoy Ghosh

MAT 478 of 2018

The State of West Bengal & Anr.

-Versus-

Premendu Sekhar Hazra & Ors.

With IA No: CAN/1/2018 (Old No: CAN/4594/2018) With IA No: CAN/2/2018 (Old No: CAN/4595/2018)

Mr. Susovan Sengupta, Adv.

...for the State/appellants.

Mr. Amit Kumar Pan, Adv.

...Amicus Curiae.

Written notes of argument filed on behalf of the

State, be kept with the records.

Hearing is concluded.

Judgment is reserved.

(Arijit Banerjee, J.)

(Apurba Sinha Ray, J.)