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Sri Krishna Kumar Mangala & ... vs Smt. Laxmi Devi Bhatter & Another
2023 Latest Caselaw 3469 Cal

Citation : 2023 Latest Caselaw 3469 Cal
Judgement Date : 16 May, 2023

Calcutta High Court (Appellete Side)
Sri Krishna Kumar Mangala & ... vs Smt. Laxmi Devi Bhatter & Another on 16 May, 2023
16.05.2023
 rpan/08


                            F.A.T. 107 of 2022
                                    +
                            IA No.: CAN 1 of 2022
                                      +
                            IA No.: CAN 2 of 2022
                  Sri Krishna Kumar Mangala & Another
                                - Versus -
                      Smt. Laxmi Devi Bhatter & Another

                     Ms. Sananda Ganguli
                                 ... for the Appellants.
                     Mr. Chayan Gupta,
                     Mr. Rittick Chowdhury,
                     Mr. S. Sanyal
                                  ... for the Respondent no.1.

During course of hearing Mr. Gupta, learned

advocate appearing for the plaintiff/respondent no.1

informs us that the plaintiff/respondent no.1 has also

filed an appeal, being FAT 184 of 2023 assailing a

portion of the of the judgment and decree impugned in

the present appeal.

In view thereof, office is directed to tag the first

appeal, being FAT 184 of 2023 along with this appeal.

List the matters two weeks after the Summer

Vacation.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

 
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