Syed Mohammad Ali And Ors vs State Of West Bengal And Ors
2023 Latest Caselaw 3456 Cal

     16.05.23
01   Ct. No.25
      Sws.M
                                      WPA 8506 of 2021

                                 Syed Mohammad Ali and Ors.
                                              Vs.
                                 State of West Bengal and Ors.

                       Mr. Shamik Chatterjee
                       Mr. Aditya Bikram Mahata
                       Mr. Sahil Kabir
                                                   ....for the petitioners

                       Mr. Pantu Deb Roy
                       Mr. Pannalal Bandyopadhyay
                                               ...for the respondents

By a judgment and order dated May 3, 2023,

this Court directed WPA 2512 of 2023 to be de-tagged

from WPA 8506 of 2021. Inadvertently it has been

recorded that WPA 2515 of 2023 is to be de-tagged.

Let the inadvertent mistake be corrected.

Let WPA 2512 of 2023 be de-tagged from WPA

8506 of 2021.

Let this order be incorporated in the judgment

and order dated May 3, 2023.

All parties to act on a server copy of this order

downloaded from the official website of this Court.

(Lapita Banerji, J)