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Am Enterprises & Anr vs Union Of India & Ors
2023 Latest Caselaw 3452 Cal

Citation : 2023 Latest Caselaw 3452 Cal
Judgement Date : 16 May, 2023

Calcutta High Court (Appellete Side)
Am Enterprises & Anr vs Union Of India & Ors on 16 May, 2023
   Ct. 05
Item No.13
16.05.2023

(Suvendu) WPA 10994 of 2023

AM Enterprises & Anr.

Vs.

Union of India & Ors.

Mr. Kalyan Bandyopadhyay Mr. Niladri Bhattacharjee Mr. Soham Bandyopadhyay Mr. Aditya Chaturvedi Ms. Sristi Paul ..........for the petitioners

The petitioners are aggrieved by a rejection communicated to the petitioners on 24 th April, 2023 that the Techno-Commercial Bid against a tender floated by the South Eastern Railways was rejected.

Learned counsel appearing for the petitioners submits that the rejection is without any reasons.

Upon considering the impugned communication, counsel appearing for the petitioners is requested to consider a recent judgment passed by this Court in WPA 10716 of 2023.

List this matter tomorrow, i.e. on 17 th May, 2023.

(Moushumi Bhattacharya, J.)

 
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