Citation : 2023 Latest Caselaw 3451 Cal
Judgement Date : 16 May, 2023
16.05.2023
AN/Ct. No.07 WPA 16970 of 2022
Md. Nausad versus State of West Bengal & ors.
Mr. D. K. Sengupta Ms. Sweta Saha ... for the petitioner
Mr. N. C. Behani Mr. Soumya Mukherjee ... for the C.S.T.C.
Heard learned counsel for the parties elaborately.
Hearing is concluded. Judgment stands reserved.
(Hiranmay Bhattacharyya, J.)
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