WPA/22336/2022
2023 Latest Caselaw 3450 Cal

Citation : 2023 Latest Caselaw 3450 Cal
Judgement Date : 16 May, 2023

Calcutta High Court (Appellete Side)

WPA/22336/2022 on 16 May, 2023

  12
16.05.2023                        WPA 22336 of 2022
  ssi

   Ct 39



                                Ms. Debapriya Mitra
                                                    ...for the petitioners
                                Mr. Susovan Sengupta
                                Mr. Subir Pal
                                                    ...for the State




                   Written note of submissions filed on behalf of the State

             respondents is taken on record.

Hearing is concluded and judgment is reserved.

Interim order, granted earlier, shall remain extended

till the delivery of judgment.

Urgent photostat certified copies of this order may be

delivered to the learned Advocates for the parties, if applied

for, upon compliance of all formalities.

(Jay Sengupta, J.)

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