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Gouri Construction & Anr vs Union Of India & Ors
2023 Latest Caselaw 3443 Cal

Citation : 2023 Latest Caselaw 3443 Cal
Judgement Date : 16 May, 2023

Calcutta High Court (Appellete Side)
Gouri Construction & Anr vs Union Of India & Ors on 16 May, 2023
   Ct. 05
Item No.11
16.05.2023
(Suvendu)
                            WPA 28417 of 2022

                         Gouri Construction & Anr.
                                    Vs.
                           Union of India & Ors.




                    Mr. Debashis Sarkar
                                      ..........for the petitioners

                    Mr. Sarwar Jahan
                    Mr. Maidul Islam Kayal
                                   .....for the respondent nos. 2-6

Ms. Ashima Roy Chowdhury .......for the UOI

List this writ petition along with all other

connected writ petitions filed for similar relief

tomorrow, i.e. on 17th May, 2023 under the

heading "For Judgment".

(Moushumi Bhattacharya, J.)

 
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