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Soumen Nandy vs The State Of West Bengal & Ors
2023 Latest Caselaw 3422 Cal

Citation : 2023 Latest Caselaw 3422 Cal
Judgement Date : 16 May, 2023

Calcutta High Court (Appellete Side)
Soumen Nandy vs The State Of West Bengal & Ors on 16 May, 2023
                        In The High Court At Calcutta
                        Constitutional Writ Jurisdiction
                                Appellate Side
  Item No.3
16.05.2023
 d.p & Agm
                               WPA 9979 of 2022
                                Soumen Nandy
                                       v.
                        The State of West Bengal & Ors.
                                      with
              IA No. CAN 1 of 2023, CAN 2 of 2023, CAN 3 of 2023,
                   CAN 4 2023, CAN 5 2023 & CAN 6 of 2023.

                  Mr. Bikash Ranjan Bhattacharyya, Sr. Adv.
                  Mr. Firdous Samim
                  Ms. Gopa Biswas
                  Ms. Payel Shome
                               ... for the petitioner.

                  Mr. Saptansu Basu, Sr. Adv
                  Mr. Kishore Dutta, Sr. Adv.
                  Mr. Sandipan Ganguly, Sr. Adv.
                  Mr. Jishnu Chawdhury
                  Mr. Sabyasachi Banerjee
                  Mr. Anit Kumar Nag
                  Mr. Agnish Basu
                  Mr. Kush Agarwal
                  Ms. Riddhi Jain
                  Mr. Aakash Mishra
                            ... for Intervenor in CAN 5 of 2023
                               & CAN 6 of 2023.

                  Mr. Sandip Kumar De
                  Mr. Abhijit Sarkar
                              ... for the respondent no. 13.

Mr. L.K. Gupta, Sr. Adv. Mr. Saikat Banerjee Mr. Ratul Biswas Mr. Kaushik Chowdhury ... WBBPE.

Mr. Billwadal Bhattacharyya, Ld. DSGI. Mr. Arijit Majumdar ... for CBI.

Mr. Debashis Roy Mr. Sk. Selim Rehman

Mr. Aniruddha Chatterjee Mr. Ayan Poddar Mr. Soham Dutta ... for applicant in CAN 3 of 2023 & CAN 4 of 2023.

Mr. Arindam Chottopadhyay ... for DPSC, Nadia.

Mr. Sirsanya Bandopadhyay, Jr. SC. Mr. Arka Kumar Nag ... for the State.

Mr. Dhiraj Kumar Trivedi, Ld. DSGI Mr. Samrat Goswami ... for Enforcement Directorate.

A sealed envelope handed over by the learned advocate appearing for the Enforcement Directorate is taken on record.

The seal is yet to be opened.

Hearing concluded. Judgment is reserved.

(Amrita Sinha, J.)

 
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