M/S. Modello Ventures Llp vs The Indian Overseas Bank & Ors
2023 Latest Caselaw 3382 Cal

 Ct. 05
Item No.23
12.05.2023
(Suvendu)

                               WPA 8041 of 2023


                          M/s. Modello Ventures LLP
                                     Vs.
                        The Indian Overseas Bank & Ors.



                    Mr. Suman Dutt
                    Mr. Anil Choudhury
                    Mr. Jit Roy
                                         ..........for the petitioner
                    Mr. Nikunj Berlia
                    Mr. Rohit Keshri
                    Mr. Varun Kothari
                                 .......for the private respondent

Mr. Narayan Debnath Mr. Saswata Chatterjee Ms. Tanima Debnath .....for the respondent nos. 1-4

Learned counsel appearing for the

petitioner Partnership Firm /LLP who represents

three of the partners of the Firm, the respondent

Overseas Bank and the private respondent who is

the fourth partner of the LLP have made their

respective submissions.

List this matter on 17th May, 2023 under

the heading "For Judgment".

(Moushumi Bhattacharya, J.)