Dulal Biswas vs The West Bengal Council Of Higher ...
2023 Latest Caselaw 3361 Cal

11.05.2023
 Ct. 5
 D/L 6
  ab



                               WPA 613 of 2023
                                    With
                                CAN 1 of 2023

                               Dulal Biswas
                                    -Vs-
                 The West Bengal Council of Higher Seconday
                             Education & Ors.


             Mr. Anindya Bose,
             Mr. Suman Banerjee
                                               ... for the petitioner

             Mr. Santanu Mitra,
             Mr. Amartya Pal
                                               ... for the WBCHSE

             Mr. Partha Sarathi Bhattacharya,
             Mr. Raju Bhattacharya
                      ... for the respondent no. 5/private respondent

Heard learned counsel for the petitioner,

WBCHSE and the respondent no. 5/private respondent.

List this matter tomorrow, i.e. 12th May, 2023

under the heading "For Judgment".

( Moushumi Bhattacharya, J.)