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Abhijit Adhikary vs State Of West Bengal
2023 Latest Caselaw 3319 Cal

Citation : 2023 Latest Caselaw 3319 Cal
Judgement Date : 10 May, 2023

Calcutta High Court (Appellete Side)
Abhijit Adhikary vs State Of West Bengal on 10 May, 2023
D/L20                              C.R.A.(SB) 98 of 2022
10.05.2023

With Bpg.

CRAN 1 of 2022

Abhijit Adhikary Versus State of West Bengal

Mr. Pawan Kumar Gupta, Ms. Sofia Nesar, Mr. Abhijit Bose.

...for the appellant.

Mr. Saswata Gopal Mukherjee, Ld.P.P., Mr. Partha Pratim Das, Ms. Manasi Roy.

...for the State.

Earlier Mr. Pawan Kumar Gupta, learned advocate

appearing for the appellant complained that the paper book is

incomplete as the sentencing part of the judgment so delivered by

the learned trial court and the documents relating to the same were

not available in the paper book. Copy of the same has been

prepared and furnished by the department to both Mr. Pawan

Kumar Gupta, learned advocate appearing for the appellant and Ms.

Manasi Roy, learned advocate appearing for the State.

List the appeal under the same heading on 16th May,

2023.

All parties shall act on the server copy of this order duly

downloaded from the official website of this Court.

(Tirthankar Ghosh, J.)

 
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