Saiful Khan vs Unknown
2023 Latest Caselaw 3223 Cal

04.05.2023

CHC

C.R.A. 152 of 2020

In the matter of: Saiful Khan ... appellant

Mr. Soumyajit Das Mahapatra ...Amicus Curiae Mr. Saswata Gopal Mukherji, Ld. P.P. Mr. Partha Pratim Das, Mrs. Manasi Roy ...for the State

The appeal is directed against judgment and order of

conviction under Section 417/506 of the Indian Penal Code,

1860 and Section 6 of the POCSO Act.

State will therefore, intimate the victim of the pendency of

the present appeal.

List the appeal in the Combined Monthly List of June,

2023.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)