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Meghnath Chatterjee vs Anjali Sikdar & Ors
2023 Latest Caselaw 3188 Cal

Citation : 2023 Latest Caselaw 3188 Cal
Judgement Date : 3 May, 2023

Calcutta High Court (Appellete Side)
Meghnath Chatterjee vs Anjali Sikdar & Ors on 3 May, 2023

03.05.2023 Sl. 23

Amalranjan IN THE HIGH COURT AT CALCUTTA CIVIL REVISIONAL JURISDICTION APPELLATE SIDE

C.O. 2613 of 2022

Meghnath Chatterjee Vs Anjali Sikdar & Ors.

Mr. Animesh Paul ...for the petitioner Mr. Haradhan Banerjee Mr. Nilmoni Das Mr. Partha Pratim Mukhopadhyay Ms. Saheli Biswas ...for the opposite parties

Learned advocates for the parties are

present. Heard learned advocates for the

parties. Hearing is concluded. List this matter

on 10th May, 2023 for judgment.

( Biswaroop Chowdhury,J. )

 
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