Caesar Sen vs The Calcutta Electric Supply ...
2023 Latest Caselaw 3184 Cal

                                      1




06   03.05.2023                          MAT 739 of 2023
RP   Ct. No. 01
AN                                             with
                                       IA No. CAN 1 of 2023

                                           Caesar Sen
                                              Vs.
                    The Calcutta Electric Supply Corporation Limited & Ors.


                  Mr. Rupak Ghosh
                  Mr. Ayan Dutta
                  Mr. Abhik Chitta Kundu
                                               ... For the Appellant

                  Mr. Subir Sanyal
                  Mr. Debanjan Mukherjee
                  Mr. Shuvajit Bose
                                              ... For the private respondent 3

Mr. Madhusudan Saha Roy ... For the CESC Ltd.

1. Heard learned counsel for the parties at length.

Hearing is concluded. Judgment stands reserved.

2. Affidavit of service filed is taken on record.

(T. S. Sivagnanam) Acting Chief Justice

(Hiranmay Bhattacharyya, J.)